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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Ramesh Chandra Panwar on 1 April, 2022

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                     1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                              ON THE 1st OF APRIL, 2022

                                        REVIEW PETITION No. 144 of 2019

                            Between:-
                      1.    THE STATE OF MADHYA PRADESH THR
                            PRINCIPAL SECRETARY SCHOOL EDUCATION
                            DEPT. VALLABH BHAWAN BHOPAL (MADHYA
                            PRADESH)

                      2.    COMMISSIONER RAJYA SHIKSHA KENDRA
                            PUSTAK BHAWAN B WING ARERA HILLS
                            (MADHYA PRADESH)

                      3.    COLLECTOR SEHORE DISTT. SEHORE (MADHYA
                            PRADESH)

                      4.    COLLECTOR CHHATARPUR DISTT. CHHATARPUR
                            (MADHYA PRADESH)

                      5.    DISTRICT  EDUCATION  OFFICER            SCHOOL
                            EDUCATION    DEPARTMENT DISTT.          SEHROE
                            (MADHYA PRADESH)

                      6.    DISTRICT  EDUCATION  OFFICER   SCHOOL
                            EDUCATION DEPARTMENT DIST. CHHATARPUR
                            (MADHYA PRADESH)

                      7.    DISTRICT     PROJECT      COORDINATOR
                            CHHATAR PUR DIST. CHHATARPUR (MADHYA
                            PRADESH)

                      8.    DISTRICT PROJECT COORDINATOR BALAGHAT
                            DISTT. BALAGHAT M.P. (MADHYA PRADESH)

                      9.    CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
                            DISTT. BALAGHAT M.P. (MADHYA PRADESH)

                      10.   CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
                            DISTT. CHHINDWARA (MADHYA PRADESH)

                      11.   CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
                            DISTT. CHHATARPUR M.P. (MADHYA PRADESH)

                                                                             .....PETITIONER
                            (BY SHRI AMIT MISHRA, PANEL LAWYER)

                            AND

                      1.    RAMESH    CHANDRA   PANWAR   S/O   SHRI
                            RAMOVATAR PANWAR , AGED ABOUT 50 YEARS,
                            OCCUPATION:    EX    ANUDESHAK      R/O.
Signature Not
 SAN
Verified                    DWARIKAPURI COLONY INFRONT OF SHAGUN
                            GARDEN   BHOPAL   ROAD    NASRULLAGANJ
Digitally signed by         (MADHYA PRADESH)
VAIBHAV
YEOLEKAR
Date: 2022.04.05
18:17:21 IST
                             2
2.    SURAJ SINGH S/O KALURAM , AGED ABOUT 48
      YEARS, RESIDENT OF VILLAGE RAMNAGAR TAH
      ICCHAWAR DISTRICT SEHORE MP (MADHYA
      PRADESH)

3.    PARASRAM NAGAR S/O SHRI KHUSHILAL NAGAR
      , AGED ABOUT 48 YEARS, RESIDENT OF VILLAGE
      BISEN KHEDI TEH ICCHAWAR DISTRICT SEHORE
      M P (MADHYA PRADESH)

4.    SHYAMLAL NAPIT S/O SHRI JAGANNATH NAPIT ,
      AGED ABOUT 50 YEARS, OCCUPATION: EX
      ANUDESHAK RESIDENT OF VILLAGE PARWA POST
      B A N D H N I TAH      RAJNAGAR DISTRICT
      CHHATARPUR MP (MADHYA PRADESH)

5.    PREMNARAYAN AHIRWAR S/O SHRI JAVRA
      AHIRWAR , AGED ABOUT 52 YEARS, OCCUPATION:
      ANUDESHAK RESIDENT OF VILLAGE AND POST
      RAMTORIYA BLOCK BADA MALAHARA DISTRICT
      CHHATARPUR MP (MADHYA PRADESH)

6.    AHMENDRA     KUMAR    JAIN  S/O   SHRI
      PANCHAMLAL JAIN , AGED ABOUT 48 YEARS,
      OCCUPATION: EX ANUDESHAK RESIDENT OF
      VILLAGE AND POST RAMTORIYA BLOCK BADA
      MALHARA    DISRTRICT  CHHATARPUR   MP
      (MADHYA PRADESH)

7.    SHANKER LAL MISHRA S/O SHRI NANRAM
      MISHRA , AGED ABOUT 50 YEARS, OCCUPATION:
      EX ANUDESHAK RESIDENTO F VILLAGE AND
      POST PAHRAPURWA BLOCK RAJNAGAR DISTRICT
      CHHATARPUR M P (MADHYA PRADESH)

8.    GANESH PRASAD SHARMA S/O SHRI GAYA
      PRASAD SHARMA , AGED ABOUT 51 YEARS,
      OCCUPATION: EX ANUDESHAK RESIDENT OF
      BLOCK RAJNAGAR DISTRICT CHHATARPUR MP
      (MADHYA PRADESH)

9.    RAMESH PRASAD KUSHWAHA S/O SHRI RAMLAL
      KUSHWAHA , AGED ABOUT 52 YEARS,
      OCCUPATION: EX ANUDESHAK RESIDENT OF
      BAGRAN       PURWA RAJNAGAR     DSTRICT
      CHHATARPUR MP (MADHYA PRADESH)

10.   SURESH KUMAR PANWAR S/O SHRI GOPAL SINGH
      , AGED ABOUT 50 YEARS, OCCUPATION: EX
      ANUDESHAK RESIDENT OF CHAIPURA DISTT
      SEHORE MP S (MADHYA PRADESH)

11.   RAMURTY TIWARI S/O SHRI RAJRARAM TIWARI ,
      AGED ABOUT 48 YEARS, OCCUPATION: EX
      ANUDESHAK RESIDENT OF ALOUNA BLOCK
      RAJNAGAR     DISTRICT      CHHATARPUR MP
      (MADHYA PRADESH)

12.   SHYAMLAL DUBEY S/O SHRI SARJU PRASAD
      DUBEY , AGED ABOUT 52 YEARS, RESIDENT OF
      VILLAGE   VISHWA POST   SHMAARIYA BLOCK
      BADA MALHARA DISTRICT CHHATARPUR MP
      (MADHYA PRADESH)
                             3
13.   RAVISHANKER GUPTA S/O SHRI BABULAL GUPTA
      , AGED ABOUT 51 YEARS, OCCUPATION: EX
      ANUDESHAK RESIDENT OF VILLAGE AND POST
      BADA MALAHARA DISTRICT CHHATARPUR MP
      (MADHYA PRADESH)

14.   NANDLAL PAL S/O GULIYA PAL , AGED ABOUT 50
      Y E A R S , OCCUPATION:   E     ANUDESHAK
      BACHHARAPURWA BLOCK RAJNAGAR (MADHYA
      PRADESH)

15.   KALYAN SINGH S/O LATE SHRI KHUMAN SINGH ,
      AGED   ABOUT    56 YEARS, OCCUPATION: E
      ANUDESHAK VILLAGE AND POST SANCHER TAH.
      (MADHYA PRADESH)

16.   PATIRAM LODHI S/O HALKE RAM LODHI , AGED
      ABOUT 50 YEARS, OCCUPATION: EX ANUDESHAK
      VILLAGE DANDERA POST SANCHET TAH. AND
      DISTT. (MADHYA PRADESH)

17.   RAMESHWAR PRASAD VISHWAKARMA S/O SHRI
      CHIRONJILAL , AGED ABOUT 48 YEARS,
      OCCUPATION: EX ANUDESHAK VILLAGE AND
      POST HIRANKHEDA TAH. RAHATGARH (MADHYA
      PRADESH)

18.   RAJENDRA PRASAD RAI S/O SHRI DWARIKA
      PRASAD , AGED ABOUT 46 YEARS, OCCUPATION:
      EX ANUDESHAK VILALGE PIPARIYA GHAT POST
      HIRANKHEDA TAH. RAGHAVGARH (MADHYA
      PRADESH)

19.   JAGDISH DUBEY S/O SHRI PRABHU LAL DUBEY ,
      AGED ABOUT 51 YEARS, OCCUPATION: EX
      ANUDESHAK INDRA COLONY MANDIR (MADHYA
      PRADESH)

20.   BADRI PRASAD VERMA S/O SHRI AMAR SINGH
      VERMA , AGED ABOUT 50 YEARS, OCCUPATION:
      EX ANUDESHAK VILLAGE MUHALI POST
      MUNGAWALI (MADHYA PRADESH)

21.   BABULAL MEWADA S/O SHRI BHAIRAV SINGH ,
      AGED ABOUT 50 YEARS, OCCUPATION: EX
      ANUDESHAK VILLAGE KACHNARIYA POST
      CHUPADIYA (MADHYA PRADESH)

22.   KAILASH NARAYAN ARYA S/O SHRI UMRAO
      SINGH ARYA , AGED ABOUT 50 YEARS,
      OCCUPATION: EX ANUDESHAK KHEDA BAIJNATH
      (MADHYA PRADESH)

23.   BADAM SINGH S/O SHRI RAM SINGH , AGED
      ABOUT 47 YEARS, OCCUPATION: EX ANUDESHAK
      VILLAGE GUNDI POST AHMEDPUR (MADHYA
      PRADESH)

24.   RAM SANJIWAN NAMDEO S/O SHRI DAULAT RAM
      NAMDEO , AGED ABOUT 47 YEARS, OCCUPATION:
      EX ANUDESHAK VILLAGE SHATI NAGAR
      CHANSOUR TAH. AND DISTT. BLOCK GHANSOUR
      (MADHYA PRADESH)
                                     4

25.     SONILAL DAHERIYA S/O SHRI PREMLAL
        DAHERIYA   ,  AGED   ABOUT    54  YEARS,
        OCCUPATION: EX ANUDESHAK VILLAGE DEWARI
        POST DEWARI TAH. AND BLOCK GHANSOUR
        (MADHYA PRADESH)

26.     RAMNATH YADAV S/O SHRI LAKKHU YADAV ,
        AGED ABOUT 48 YEARS, OCCUPATION: EX
        ANUDESHAK    VILLAGE   MEHARTALA   POST
        DEWARI TAH. AND BLOCK GHANSOUR (MADHYA
        PRADESH)

27.     JAGAN SINGH NAGESH S/O SHRI DALCHAND
        NAGESH , AGED ABOUT 52 YEARS, OCCUPATION:
        EX ANUDESHAK VILLAGE BINOURI POST PAHADI
        TAH. GHANSOUR BLOCK GHANSOUR (MADHYA
        PRADESH)

28.     SUBHASH CHAND NAGESH S/O MANGAL PRASAD
        NAGESH , AGED ABOUT 51 YEARS, OCCUPATION:
        EX ANUDESHAK VILLAGE BINOURI POST PAHADI
        TAH. GHANSOUR BLOCK GHANSOUR (MADHYA
        PRADESH)

29.     SATISH PARASHAR S/O SHRI RADHESHYAM
        PARASHAR    ,  AGED  ABOUT   53  YEARS,
        OCCUPATION: EX ANUDESHAK VILLAGE AND
        POST NASRULLAGANJ SUBHASH COLONY WARD
        NO. 1 INDORE ROAD NEAR ARE MACHINE TAH.
        NASRULLAGANJ (MADHYA PRADESH)

                                                                 .....RESPONDENTS
        (NONE FOR THE RESPONDENTS)

      T h is petition coming on for hearing this day, the court passed the
following:
                                     ORDER

After hearing learned counsel for the petitioners/State, I do not find any ground to review the impugned order dated 9/05/2018.

I am not pursuaded to take another view than the view taken by a co- ordinate Bench in view of the decision in the case of Manmohan Mathur and others Vs. State of M.P. decided in W.P. No. 1102/2010 against which writ appeal and S.L.P. were dismissed.

Accordingly, the review petition fails and is dismissed.

(VIVEK AGARWAL) JUDGE vy