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Himachal Pradesh High Court

Leeladhar vs . State Of Himachal Pradesh on 15 May, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Leeladhar vs. State of Himachal Pradesh .

CWP No. 6464 of 2014 15.05.2023 Present: Mr. N.K. Tomar, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondents-State.

List after two weeks, as prayed for.

                             r                     (Sandeep Sharma)

                                                       Judge
             May 15, 2023
                (tarun)








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