Himachal Pradesh High Court
Leeladhar vs . State Of Himachal Pradesh on 15 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Leeladhar vs. State of Himachal Pradesh .
CWP No. 6464 of 2014 15.05.2023 Present: Mr. N.K. Tomar, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondents-State.
List after two weeks, as prayed for.
r (Sandeep Sharma)
Judge
May 15, 2023
(tarun)
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