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State of Odisha - Section

Section 8 in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

8. The tenders will be opened on...........at...........in the presence of the Deputy Conservator, Paradip Port Trust in his office and the acceptance of any tender will be at the sole discretion of the Deputy Conservator, Paradip Port Trust.