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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(1)(d) in Securities and Exchange Board of India (Investment Advisers) Regulations, 2013

(d)[ Copies of agreements with clients, incorporating the terms and conditions as may be specified by the Board;] [Substituted by Notification No. SEBI/LAD-NRO/GN/2020/22, dated 3.7.2020 (w.e.f. 21.1.2013).]