Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] Union of India - Subsection Section 114(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (4)The decisions and recommendations of the safety committee shall be complied with by the port authorities, port users and the employers of dock workers.
