Supreme Court - Daily Orders
Dedicated Freight Corridor ... vs Society For Protection Of Environment ... on 11 September, 2019
Bench: Arun Mishra, M.R. Shah
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 14941/2017
MAHARASHTRA METRO RAIL CORPORATION LTD. APPELLANT(S)
VERSUS
PUNE MUNICIPAL CORPORATION & ORS. RESPONDENT(S)
O R D E R
1. This appeal as well as I.A. No.134995/2017 have been rendered infructuous in view of the subsequent order passed by the National Green Tribunal.
2. Accordingly, the appeal and I.A. No.134995/2017 are dismissed as having become infructuous.
3. However, liberty is granted to the appellant to agitate the question in the appeal, which is pending.
...........................J. [ARUN MISHRA] ...........................J. [M.R. SHAH] NEW DELHI;
SEPTEMBER 11, 2019.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2019.09.13 16:08:19 IST Reason: 1 ITEM NO.4 COURT NO.4 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 8762/2016 DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD & ANR. Appellant(s) VERSUS SOCIETY FOR PROTECTION OF ENVIRONMENT AND BIODIVERSITY (SPENBIO) & ORS. Respondent(s) ([ ONLY I.A.NO.134995/2017 IN C.A.NO.14941/2017 ONLY TO BE LISTED ) WITH C.A. No. 14941/2017 (XVII) (IA No. 134995/2017 - STAY APPLICATION) Date : 11-09-2019 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE M.R. SHAH For Appellant(s) Mr. Mehul M. Gupta,Adv.
Mr. R.P. Gupta, AOR Mr. Annam D.N. Rao, AOR For Respondent(s) Ms. Anitha Shenoy,Sr.Adv.
Ms. Kanika Sood,Adv.
Ms. Srishti Agnihotri, AOR Mr. V. Shekhar,Sr.Adv. Mr. Rajeev Kumar Dubey,Adv. Ms. Sheetal Rajput,Adv. Mr. Kamlendra Mishra, AOR Mr. Vijay Kumar,Adv.
Mr. R.C. Sharma,Adv.
Mr. R.P. Chhibber,Adv. Ms. Aparna Jha, AOR Mr. Pradeep Misra, AOR Mr. Suraj Singh,Adv.
Ms. Shashi Kiran, AOR 2 Mr. Satish Chandra,Adv.
Mr. Manoj Jain,Adv.
Mr. Sarad Kumar Singhania,Adv. Mr. G.S. Makker,Adv.
UPON hearing the counsel the Court made the following O R D E R Civil Appeal No(s). 8762/2016 List for hearing on 15/10/2019.C.A. No. 14941/2017
The appeal and I.A. No.134995/2017 are dismissed as having become infructuous, in terms of the signed order.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER (Signed order, as above, is placed on the file) 3