Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in The Punjab Tax on Entry of Goods into Local Areas Act, 2000 9. Refund of tax. - All provisions of refund as provided in the Punjab General Sales Tax Act, 1948, shall mutatis mutandis apply to cases relating to the refund under this Act.
