Delhi High Court - Orders
Deepak Dwivedi vs Foreign Correspondents Club Of South ... on 10 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~375
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2961/2023 & CM APPLs. 11549/2023, 11550/2023
DEEPAK DWIVEDI ..... Petitioner
Through: Mr. Abhishek Singh & Mr. Akshat
Choudhary, Advocates
Versus
FOREIGN CORRESPONDENTS CLUB OF SOUTH ASIA & ANR.
..... Respondents
Through: Mr. Satyakam, ASC for Respondent
Nos.1 & 2
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 10.03.2023
1. At the request of learned counsel appearing on behalf of the petitioner, list on 15th March, 2023.
2. In the meantime, the respondents are at liberty to file a brief note.
PURUSHAINDRA KUMAR KAURAV, J MARCH 10, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:14.03.2023 18:17:01