Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Deepak Dwivedi vs Foreign Correspondents Club Of South ... on 10 March, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~375
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 2961/2023 & CM APPLs. 11549/2023, 11550/2023
                                  DEEPAK DWIVEDI                                        ..... Petitioner
                                                      Through: Mr. Abhishek Singh & Mr. Akshat
                                                      Choudhary, Advocates

                                                      Versus

                                  FOREIGN CORRESPONDENTS CLUB OF SOUTH ASIA & ANR.
                                                                                     ..... Respondents
                                                      Through: Mr. Satyakam, ASC for Respondent
                                                      Nos.1 & 2

                                  CORAM:
                                  HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                  KAURAV
                                               ORDER

% 10.03.2023

1. At the request of learned counsel appearing on behalf of the petitioner, list on 15th March, 2023.

2. In the meantime, the respondents are at liberty to file a brief note.

PURUSHAINDRA KUMAR KAURAV, J MARCH 10, 2023 p'ma Signature Not Verified Signed By:PRATIMA Signing Date:14.03.2023 18:17:01