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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(a) in The U.P. Private Forests Rules, 1950

(a)in areas to which the U.P. Zamindari Abolition and Land Reforms Act applies the Chairman of the Land Management Committee concerned;