Section 12 in Meghalaya Excise (Amendment) Act, 1974
12. Amendment of Section 61 of the principal Act.
- In Section 61 of the principal Act, for the hyphen "(-)" occurring after the word "officer" a comma "(,)" shall be substituted and the words "or, being an officer or a person, empowered and authorised to make search, seizure, detention or arrest under this Act" shall be added followed by a hyphen
