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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 89(5) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(5)The District Panchayat may, at any time during the year for which annual budget estimates has been approved, prepare a revised or supplementary budget which shall be considered and approved by the Administrator in $e same manner as an original budget under sub-section (2).