Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43D(2)] [Section 43D] [Entire Act] Union of India - Subsection Section 43D(2)(g) in The Arbitration And Conciliation Act, 1996 (g)make recommendations to the Central Government on various measures to be adopted to make provision for easy resolution of commercial disputes;