Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Bombay Presidency - Subsection Section 43(2) in The Bombay Court of Wards Act, 1905 (2)The provisions of sections 205 to 210, both inclusive, of the Bombay Land Revenue Code, 1879, shall apply to all such appeals.
