Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(g) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(g)the matters to be taken into consideration by the licensing authority before approving site for the construction of the building, or the plans for the construction or re-construction of the building or the installation of machinery;