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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(f) in The Assam Fire Service Act, 1985

(f)for deciding or determining the cadre or terms and conditions of service of the members of the Force and also members of other staff or creating such additional ranks and framing rules in respect of service conditions and conduct rules as it may deem fit;