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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(c) in Punjab Urban Planning and Development Building Rules, 2018

(c)In case of commercial plot having openings on both front and rear, then the ground coverage to be permitted in such cases shall be upto 100% of the plot area carved out shops, shop-cum-shop/offices, shop-cum-flat etc. subject to the conditions that corridors of appropriate width, as specified in Table 8 above shall be provided in front of each opening. The basement shall be restricted under the building excluding the area under corridors. Floor Area Ratio, height, number of storeys, clear width of the corridor shall be governed by the width of the plot and stipulation made under these rules. However, the total coverage shall continue to be governed by the parking requirements mentioned as per Table 8 with adequate provision made both in front and rear of the site.