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Supreme Court - Daily Orders

Delhi State Industrial Infrastructure ... vs Pr. Commissioner Of Income Tax 3 on 25 February, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.23                                  COURT NO.9                SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.4162/2019

     (Arising out of impugned final judgment and order dated 17-08-2017
     in ITA No.375/2015 passed by the High Court Of Delhi At New Delhi)

     DELHI STATE INDUSTRIAL INFRASTRUCTURE
     DEVELOPMENT CORPORATION LTD.                                           Petitioner(s)

                                                        VERSUS

     PR. COMMISSIONER OF INCOME TAX 3                                       Respondent(s)

     (FOR ADMISSION and I.R.; IA No.31404/2019-CONDONATION OF DELAY IN
     FILING; and, IA No.31407/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 25-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                    Ms.   Anusuya Salwan, Adv.
                                          Ms.   S. Janani, AOR
                                          Ms.   Shllya Sharma, Adv.
                                          Ms.   Shruti Bist, Adv.
                                          Mr.   Nishant Kumar, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.02.28 09:50:42 IST Reason:
                          (MUKESH NASA)                                   (SUMAN JAIN)
                          COURT MASTER                                   BRANCH OFFICER