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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Nagaland - Subsection

Section 12(1) in Nagaland Village Councils Act, 1978

(1)to formulate Village Development Schemes, to supervise proper maintenance of water supply, roads, [power] [Inserted by Act No. 7 of 2002, dated 29.10.2002.] forest, sanitation, education aDd other welfare activities :