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State of Goa - Section

Section 3 in Public Libraries Membership Rules

3.

Every intending members shall be required to submit the duly filled form in all respects.a. his/her full name.b. permanent address.c. present address.d. age (for children only).e. profession/designation.f. two stamp size (3.5 x 2.5 cms.) latest photographs (for State/District/Taluka Libraries) and required deposit under 4.b & 5.g. name and address of educational institution/office/organisation to which attached (for students and working people only).h. Nationality and passport No. (for foreign nationals only).i. specimen signature.