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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(vii) in Manipur Technical University Act, 2016

(vii)"collaboration" means collaborative academic activity of the University with other universities, academic institutions (local, regional, national or international), research institUtions and' organizations (research, agriculture, indUstry, trade i and commerce) within the provisions of the AICTE norms;