Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Chattisgarh - Subsection

Section 69(1)(c) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(c)the sealed packets referred to in rule 68; and