Jharkhand High Court
Director vs Shankar Prasad on 3 December, 2020
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 6964 of 2019
.....
Director, CSIR-CIMFR (Central Institute of Mining and Fuel Research), Dhanbad. --- --- Petitioner Versus Shankar Prasad -- --- Respondent
---
CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh The Hon'ble Mrs. Justice Anubha Rawat Choudhary Through Video Conferencing
---
For the Petitioner : Mr. Abhay Prakash, Adv. For the Respondents : Mr. Sudarshan Shrivastava, Adv.
---
10/03.12.2020 There are certain resolutions/byelaws of CSIR which learned counsel for the petitioner seeks to place on record as they have definite bearing on the issue in controversy.
Let him do so by way of an affidavit with a copy to the other side latest by 11th December 2020. Matter be listed on 16th December 2020 under the heading 'For Admission'.
(Aparesh Kumar Singh, J.) (Anubha Rawat Choudhary, J.) Shamim/