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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(0) in New Okhla Industrial Development Area Building Regulations, 2010

0.30is a constant factor for purchasable ground coverage.However, additional coverage will not be considered in the setback area.
(iv)Increase in FAR of industrial plots prior to the commencement of these regulations shall continue to be allowed free of cost. But the increase of FAR of industrial plots notified in these Regulations shall be allowed on purchasable basis. Purchasable FAR may be allowed up to 2.0 FAR in the Industrial plots.