Section 2(135) in Punjab Urban Planning and Development Building Rules, 2018
(135)"partial completion certificate" means a certificate or approval issued by the Competent Authority to the application submitted by the owner or professional engaged in construction of part of the said building along with the partial completion plans and other requisite documents and after the satisfaction of panel of the officials that this part of building is constructed on site as the approved building plans, in such cases where a project has not been completed at one stretch but constructed in different stages but fulfils the minimum area and other conditions;
