Madhya Pradesh High Court
Sangita Malviya vs Santosh Malviya on 10 March, 2016
--- 1 ---
W P No. 1827 / 2016
10/03/2016
Mr. Nitin Phadke, learned counsel for the petitioner.
Issue notice to the respondents. PF within a week.
Failing which the petition shall stand dismissed without reference to the Court.
In the meanwhile, further proceedings in C. S. No. 45A/2015 pending before 1st Civil Judge, Class II, Dhar shall remain stayed.
Notices be made returnable within four weeks. List on 27/4/2016.
Certified copy, as per Rules.
(S. C. SHARMA) JUDGE KR