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[Cites 0, Cited by 0] [Section 3M] [Entire Act]

State of Rajasthan - Subsection

Section 3M(xi) in The Rajasthan Minor Mineral Concession Rules, 1986

(xi)every licensee shall maintain a correct and faithful account of all the expenses incurred by him on prospecting operations and also the quantity and other particulars of all minerals obtained during such operations and their despatch;