Section 59(3)(vi) in Rajasthan Power Sector Reforms Act, 1999

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State of Rajasthan - Subsection

Section 59(3)(vi) in Rajasthan Power Sector Reforms Act, 1999

(vi)in respect of matters provided in sections 5 to 18, 19, 20, 23 to 27, 37, 40 to 45, 46 to 54, 56 to 69, 72 and 75 to 83 of the Electricity (Supply) Act, 1948 (Central Act No. 54 of 12948), to the extent this Act has made specific provisions, the provisions of the Electricity (Supply) Act, 1948 (Central Act No. 54 of 1948) shall not apply in this State:

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State of Rajasthan - Subsection

Section 59(3)(vi) in Rajasthan Power Sector Reforms Act, 1999