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[Cites 0, Cited by 0] [Section 508(2)] [Section 508] [Entire Act]

State of Punjab - Subsection

Section 508(2)(b) in The Punjab Municipal Act, 1999

(b)contravene provisions of any notice given by the Chief Officer under clause (c) of sub-section (1) of section 507 for the use of any such portion of any river or any place for any such purpose.