Section 2 in U.P. Cable Television Network (Exhibition) Rules, 1997
2. Definitions.
- In these rules, -(a)'Act' means the Uttar Pradesh Entertainments and Betting Tax Act, 1979;(b)'Financial year' means the period of twelve months commencing on the first day of April of a calender year;(c)'form' means a Form appended to these rules;(d)'Proprietor of Cable Television' means proprietor of a cable television network providing cable service;(e)'Registration Card' means the Registration Card prescribed in Rule 7;(f)'Treasury' means a Government Treasury and includes a Sub-Treasury.
