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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)The Vishwavidyalaya shall, when so approved by the Board grant to a student who has fulfilled Vishwavidyalaya requirements, a Master's Degree, as follows :-
(a)Master of Science (Agriculture);
(b)Master of Veterinary Science and Animal Husbandry;
(c)Master of Technology (Agricultural Engineering).