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[Cites 0, Cited by 0] [Section 460] [Entire Act]

State of Goa - Subsection

Section 460(3) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(3)All proceedings pending under the repealed laws before any court in the State of Goa, as on the date of the coming into force of this Act, shall be continued in terms of the procedure provided in this Act.