Section 8(1)(iii) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(iii)ascertained the share of each owner, if there be more owners than one, out of the valuation determined under sub-clause (b) of clause (ii) ; and

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