Gujarat High Court
L And T Infrastructure Development ... vs Gujarat Maritime Board & on 12 August, 2015
Bench: Jayant Patel, Rajesh H.Shukla
C/SCA/4870/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 4870 of 2015
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L AND T INFRASTRUCTURE DEVELOPMENT PROJECTS
LTD....Petitioner(s)
Versus
GUJARAT MARITIME BOARD & 1....Respondent(s)
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Appearance:
SINGHI & CO, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 2
MR PR NANAVATI, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 12/08/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Mr.Thakore, learned senior counsel appearing for the petitioner seeks time get opinion from the Ministry of Environment and Forest as to whether it is possible to get clearance for the construction of port in light of the opinion of Gujarat Ecology Society dated June, 2012.
th Stand over to 7 September, 2015 .
(JAYANT PATEL, J.) (RAJESH H.SHUKLA, J.) Gautam Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Aug 13 02:09:52 IST 2015