Section 44A in The Orissa Co-operative Societies Rules, 1965
44A. [ Declaration to be made for creating charge under Section 34(2). [Inserted by Orissa Gazette Extraordinary No. 500, dated 23.4.1997.]
- A member who applies to a society for a loan shall make a declaration in Schedule-C creating charge in favour of the society in his land or other immovable property or his interest on any such land or property.]
