Section 7F in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
7F. [ Powers and duties of Cram Nirman Samiti and Cram Vikas Samiti. [Substituted by M.P. Act No. 16 of 2004 (w.e.f. 1-1-2005).]
- The Gram Nirman Samiti and Gram Vikas Samiti shall jointly prepare a plan for overall development of village and submit it for the approval of the Gram Sabha.]
