Section 17(4) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993
(4)No fee shall be payable for re-stamping any weight or measure held in stock with manufacturer or dealer within the period specified in rule 14 from the date on which it was last stamped :Provided that the original stamp was not obliterated under sub- section (3) of section 28 of the Act.
