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Patna High Court - Orders

Dev Kishore Yadav vs The State Of Bihar & Ors on 21 July, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

          Patna High Court CWJC No.5614 of 2017 (3) dt.21-07-2017




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.5614 of 2017
                      ======================================================
                      Dev Kishore Yadav
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s    :    Mr. Sushmita Mishra
                      For the Respondent/s      : Mr. Sanjay Kr. Giri-GP9
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                      ORAL ORDER

3       21-07-2017

As prayed for on behalf of State, let this case be listed after two weeks under the same heading to file counter affidavit.

(Shivaji Pandey, J) Vinay/-

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