Patna High Court - Orders
Dev Kishore Yadav vs The State Of Bihar & Ors on 21 July, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.5614 of 2017 (3) dt.21-07-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5614 of 2017
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Dev Kishore Yadav
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sushmita Mishra
For the Respondent/s : Mr. Sanjay Kr. Giri-GP9
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 21-07-2017As prayed for on behalf of State, let this case be listed after two weeks under the same heading to file counter affidavit.
(Shivaji Pandey, J) Vinay/-
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