Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Union of India - Section Section 60 in The Water (Prevention And Control Of Pollution) Act, 1974 60. Overriding effect.— The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act.
