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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(e)'Employee' means a person in the whole-time service of the Primary Agricultural Co-operative Credit Societies and working on the posts include in the Centralised Service;