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Union of India - Section

Section 2 in The National Waterway (Allahabad-Haldia Stretch Of The Ganga-Bhagirathi-Hooghly River) Act 1982

2. Declaration of a certain stretch of Ganga-Bhagirathi-Hooghly river to be national waterway.

The Allahabad-Haldia Stretch of the Ganga-Bhagirathi-Hooghly river, the limits of which are specified in the Schedule, is hereby declared to be a national waterway.