Section 16 in The Haryana Homoeopathic Practitioners (General) Rules, 1975
16. Form of Register.
- [Section 15]. - The Register shall be maintained in Form A and shall be divided into the following two parts :-(a)Part-A containing the names of the practitioners referred to in sub-section (2) of section 16 of the Act.(b)Part-B containing the names of the practitioners referred to in sub-section (2) of section 16 of the act.
