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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2)(b) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

(b)the procedure to be followed by the Collector, Special Tribunals, authorities and officers appointed,or having jurisdiction under this Act;