Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(a) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(a)the quantities of cane that have been purchased by the factory during the month immediately preceding;