Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(c) in The Gujarat Education Cess Act, 1962

(c)if the land or building is unlet, upon the person in whom the right to let vests.