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State of Jammu-Kashmir - Section

Section 13 in The Constitution of Jammu and Kashmir

13. State to establish a socialist order of society for the promotion of welfare of the people.

- The prime object of the State consistent with the ideals and objectives of the freedom movement envisaged In "New Kashmir" shall be the promotion of the welfare of the mass of the people by establishing and preserving a socialist order of society wherein all exploitation of man has been abolished and wherein justice-social, economic and political-shall inform all the institutions of national life.