Punjab-Haryana High Court
Pinder Sodhi @ Gurpreet Randhawa vs . State Of Punjab And Anr. on 21 August, 2014
119
CRM-M-27164 of 2013
Pinder Sodhi @ Gurpreet Randhawa Vs. State of Punjab and anr.
Present: Mr. S.N.Sharma, Advocate, for
Mr. Gourave Bhayyia, Advocate,
for t he petitioner(s).
****
AJAY TEWARI, J. (Oral)
Learned counsel for the petitioner prays for permission to withdraw the present petition.
Dismissed as withdrawn.
(AJAY TEWARI) 21.08.2014 JUDGE S.khan SANJAY KHAN 2014.08.22 10:20 I attest to the accuracy and integrity of this document