Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Securities And Exchange Board Of India - Subsection Section 16(5) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014 (5)The REIT shall redeem units only by way of a buy-back or at the time of de-listing of units.
