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Manipur High Court

State Of Manipur; & Anr vs Kh. Kiranmala; & Ors on 22 April, 2024

             Digitally signed
KABORAMBA by KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:38:44 +05'30'                                                                 Item No. 23 & 24
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                                                   W.A. No. 87 of 2023
                           State of Manipur; & Anr.
                                                                                           Appellants
                                                      Vs.
                           Kh. Kiranmala; & Ors.
                                                                                         Respondents
                                                          With
                                                MC (W.A.) No. 140 of 2023

                                             BEFORE
                       HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                       HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                         ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this appeal as well as the application is adjourned.
List on 20.05.2024.
Earlier interim order to continue till then.
                                       JUDGE                               CHIEF JUSTICE
      Sandeep