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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(11) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(11)to establish high-tech Studio with Audio-Video recording and Photography facilities to record and shoot the music and performing arts live performance and photographs;