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[Cites 0, Cited by 0] [Section 159(2)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(2)(ic) in The Patents Act, 1970

(ic)the period for which application for patent shall not be open to the public under sub-section (1) and the manner in which the applicant may make a request to the Controller to publish his application under sub-section (2) of section 11 A;